Section 30(2)(e) in The Punjab Land Improvement Schemes Act, 1963

[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(2)(e) in The Punjab Land Improvement Schemes Act, 1963

(e)the scale of fees for obtaining certified copies of documents, plans and maps relating to a scheme; and

(I)all other matters allowed or required by this Act to be prescribed.