Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 44] [Entire Act] State of Maharashtra - Subsection Section 44(1) in The Maharashtra Prohibition Act (1)The StateJ Government may, by rules or an order in writing grant or authorise an officer to grant licence; to a club approved by the State Government in this behalf to sell foreign liquor to its member’s holding permits.
