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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(8A) in U.P Consolidation of Holdings Act, 1953

(8A)[ 'Rectangulation' means the process of dividing the area of a unit into rectangles and parts of rectangles of convenient size with a view to regulating the allotment of chaks during consolidation] [Added by U.P. Act No. 8 of 1963.];