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Calcutta High Court

Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 20 February, 2009

Author: Patherya

Bench: Patherya

                         CS No. 12 of 2009
                     IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction



     NARENDRA KUMAR BERLIA & ORS.             Plaintiff
          Versus
     OM PRAKASH BERLIA & ORS.                 Defendant


     Mr. Jishnu Chowdhury, Advocate appears



     BEFORE:
     The Hon'ble JUSTICE PATHERYA

Date : 20th February, 2009.

The Court : On 21st January, 2009 leave was granted under Order 1 Rule 8 of the Code of Civil Procedure. Accordingly publication be made once in the Times of India, Delhi Edition, Calcutta Edition, Mumbai Edition, Chennai Edition and Hyderabad Edition and in a vernacular newspaper in all the aforementioned cities.

All parties to act on a xerox signed copy of this order on the usual undertakings.

( PATHERYA, J.) pa