Calcutta High Court
Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 20 February, 2009
Author: Patherya
Bench: Patherya
CS No. 12 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
NARENDRA KUMAR BERLIA & ORS. Plaintiff
Versus
OM PRAKASH BERLIA & ORS. Defendant
Mr. Jishnu Chowdhury, Advocate appears
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 20th February, 2009.
The Court : On 21st January, 2009 leave was granted under Order 1 Rule 8 of the Code of Civil Procedure. Accordingly publication be made once in the Times of India, Delhi Edition, Calcutta Edition, Mumbai Edition, Chennai Edition and Hyderabad Edition and in a vernacular newspaper in all the aforementioned cities.
All parties to act on a xerox signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa