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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Uttar Pradesh - Subsection

Section 78(1)(f) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(f)the power to determine, in accordance with any regulations in this behalf, questions arising in respect of the service, leave, pay, allowance and other privileges of all servants of the Zila Panchayat other than those for whom the appointing authority under Section 43 is the Zila Panchayat :