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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(1)to provide for instruction in such branches of learning as the University may, from time to time determine and to make provision for research and/or the advancement and dissemination of knowledge.