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Supreme Court - Daily Orders

Surinder Seth vs Govt. Of Nct Of Delhi . on 29 January, 2015

Bench: Dipak Misra, Prafulla C. Pant

  WP(Crl.) 11/15
                                             1

  ITEM NO.3                         COURT NO.6                SECTION X

                          S U P R E M E C O U R T O F      I N D I A
                                  RECORD OF PROCEEDINGS

                         Writ Petition (Criminal)    No.11 of 2015


  SURINDER SETH                                                 Petitioner(s)

                                            VERSUS

  GOVT. OF NCT OF DELHI AND ORS.                                Respondent(s)


  Date : 29/01/2015 This petition was called on for hearing today.


  CORAM :
                         HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT


  For Petitioner(s)           Mr. Gopal Subramaniam, Sr. Adv.
                              Mr. Ashok Bhasin, Sr. Adv.
                              Mr. Sacchin Puri, Adv.
                              Mrs. Priya Puri, AOR
                              Ms. Namitha Mathews, Adv.
                              Ms. Madhurima Mridul, Adv.
                              Ms. Ranjay Kr. Dubey, Adv.

  For Respondent(s)           Mr.   Neeraj Kishan Kaul, ASG
                              Ms.   Aakanksha Kaul, Adv.
                              Mr.   Shalinder Saini, Adv.
                              Mr.   D. S. Mahra, AOR

  For R-4                     Dr. Abhishek Manu Singhvi, Sr. Adv.
                              Mr. P.N. Gupta, AOR
                              Mrs. Bharti Gupta, Adv.

  For R-3                     Ms.   Vibha Datta Makhija, Sr. Adv.
                              Mr.   P.K. Dey, Adv.
                              Mr.   T.A. Khan, Adv.
                              Mr.   B.V. Balram Das, Adv.
Signature Not Verified


  For R-5                     Ms. Garima Prashad, AOR
Digitally signed by
Chetan Kumar
Date: 2015.02.02
16:04:33 IST
Reason:


  For R-2                     Mr. Aishwarya Pathak, Adv.
                              Mr. Ravi Prakash Mehrotra, Adv.
WP(Crl.) 11/15
                                            2


         UPON hearing the counsel the Court made the following
                               O R D E R

Heard Mr. Gopal Subramaniam and Mr. Ashok Bhasin, learned senior counsel for the petitioners, Dr. Abhishek Manu Singhvi, learned senior counsel for the respondent No.4, Ms. Vibha Datta Maakhija, learned senior counsel appearing for the Central Bureau of Investigation and Mr. Neeraj Kishan Kaul, learned Additional Solicitor General for the N.C.T. of Delhi.

List the matter on 9th February, 2015.

The interim protection granted on 22nd January, 2015, to continue till the next date of hearing.

                 (Chetan Kumar)                              (H.S. Parasher)
                  Court Master                                 Court Master