Supreme Court - Daily Orders
Surinder Seth vs Govt. Of Nct Of Delhi . on 29 January, 2015
Bench: Dipak Misra, Prafulla C. Pant
WP(Crl.) 11/15
1
ITEM NO.3 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Criminal) No.11 of 2015
SURINDER SETH Petitioner(s)
VERSUS
GOVT. OF NCT OF DELHI AND ORS. Respondent(s)
Date : 29/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Gopal Subramaniam, Sr. Adv.
Mr. Ashok Bhasin, Sr. Adv.
Mr. Sacchin Puri, Adv.
Mrs. Priya Puri, AOR
Ms. Namitha Mathews, Adv.
Ms. Madhurima Mridul, Adv.
Ms. Ranjay Kr. Dubey, Adv.
For Respondent(s) Mr. Neeraj Kishan Kaul, ASG
Ms. Aakanksha Kaul, Adv.
Mr. Shalinder Saini, Adv.
Mr. D. S. Mahra, AOR
For R-4 Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. P.N. Gupta, AOR
Mrs. Bharti Gupta, Adv.
For R-3 Ms. Vibha Datta Makhija, Sr. Adv.
Mr. P.K. Dey, Adv.
Mr. T.A. Khan, Adv.
Mr. B.V. Balram Das, Adv.
Signature Not Verified
For R-5 Ms. Garima Prashad, AOR
Digitally signed by
Chetan Kumar
Date: 2015.02.02
16:04:33 IST
Reason:
For R-2 Mr. Aishwarya Pathak, Adv.
Mr. Ravi Prakash Mehrotra, Adv.
WP(Crl.) 11/15
2
UPON hearing the counsel the Court made the following
O R D E R
Heard Mr. Gopal Subramaniam and Mr. Ashok Bhasin, learned senior counsel for the petitioners, Dr. Abhishek Manu Singhvi, learned senior counsel for the respondent No.4, Ms. Vibha Datta Maakhija, learned senior counsel appearing for the Central Bureau of Investigation and Mr. Neeraj Kishan Kaul, learned Additional Solicitor General for the N.C.T. of Delhi.
List the matter on 9th February, 2015.
The interim protection granted on 22nd January, 2015, to continue till the next date of hearing.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master