Section 2 in Senior Clerk, Class-III (Departmental Examination) Rules, 2013
2. Definitions.
- In these rules, unless the context otherwise require,(a)"Appendix" means Appendix appended to these rules;(b)"Appointed date" means the date on which these rules shall come into force;(c)"Board" means the Gujarat Subordinate Service Selection Board, Gandhinagar or any other board as may be constituted by the Government;(d)"Old Rules" means the rules for the departmental examination of clerical staff which were in force immediately before the appointed date;(e)"Relevant examination" means the respective Senior Clerks' examination prescribed under these rules as a prerequisite for promotion to the post of a Senior clerk and included such respective departmental examination as were prescribed under the old rules;(f)"Senior Clerks' examination" means the departmental examination for Junior Clerk, Clerk-cum-Typist and Typist, Class-Ill:(g)"Specified chances" means the number of chances specified in these rules within which a person is required to pass the examination;(h)"Specified period" means the period specified in these rules within which a person is required to pass the relevant examination.
