Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Greater Bengaluru City Corporation - Section 4(5) in Bangalore Metropolitan Region Development Authority Act, 1985 (5)Any person ceasing to be member shall be eligible for reappointment as a member.
