Rajasthan High Court - Jaipur
Ramesh Kumar Son Of Shri Dev Ram vs Rajasthan Para Medical Council on 7 January, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19099/2019
Ramesh Kumar Son Of Shri Dev Ram
----Petitioner
Versus
Rajasthan Para Medical Council
----Respondent
For Petitioner(s) : Ms. Komal Kumari Giri, Adv. For Respondent(s) : Mr. Bharat Saini, AGC HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 07/01/2020 List before another Bench.
(ASHOK KUMAR GAUR),J Ashish Kumar /5 (Downloaded on 09/01/2020 at 09:22:34 PM) Powered by TCPDF (www.tcpdf.org)