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Rajasthan High Court - Jaipur

Ramesh Kumar Son Of Shri Dev Ram vs Rajasthan Para Medical Council on 7 January, 2020

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 19099/2019

                                    Ramesh Kumar Son Of Shri Dev Ram
                                                                                                        ----Petitioner
                                                                         Versus
                                    Rajasthan Para Medical Council
                                                                                                      ----Respondent

For Petitioner(s) : Ms. Komal Kumari Giri, Adv. For Respondent(s) : Mr. Bharat Saini, AGC HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 07/01/2020 List before another Bench.

(ASHOK KUMAR GAUR),J Ashish Kumar /5 (Downloaded on 09/01/2020 at 09:22:34 PM) Powered by TCPDF (www.tcpdf.org)