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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(2)(a) in Tamil Nadu State Housing Board Act, 1961

(a)the reservation of roads, streets, lanes and open spaces, and the enlargement of the existing roads, streets, lanes and open spaces to such extent as may be necessary for the purposes of the scheme;