Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act] State of Haryana - Subsection Section 84(1)(iii) in Haryana Municipal Corporation Act, 1994 (iii)transfer the amount or portion of the amount of the budget grant under any head to the account of budget grant under any other head; or