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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 34 in Banning of Unregulated Deposit Schemes Act, 2019

34. Act to have overriding effect.

- Save as otherwise expressly provided in this Act, the provisions of this Act shall have effect notwithstanding anything contained in any other law for the time being in force, including any law made by any State or Union territory.