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State of Karnataka - Section

Section 84 in Karnataka Housing Board Act, 1962

84. Government's power to give directions to Board.

- The State Government may give the Board such directions as in its opinion are necessary or expedient for carrying out the purposes of this Act, [x x x] [Omitted by Act 10 of 1974 w.e.f. 3.11.1973.] , and it shall be the duty of the Board to comply with such directions.