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[Cites 0, Cited by 0] [Section 37N] [Entire Act]

State of Rajasthan - Subsection

Section 37N(5) in The Rajasthan Minor Mineral Concession Rules, 1986

(5)Where due to reduction in average employment in the mine, any change required to be done only with previous permission in writing to the officer authorised by the Government in this regard and subject to such conditions as he may specify.