Delhi High Court - Orders
Hrithik Rana vs Delhi University Sports Council & Ors on 16 December, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10120/2020
HRITHIK RANA ... Petitioner
Through Mr.Avadh Kaushik, Adv.
versus
DELHI UNIVERSITY SPORTS COUNCIL
& ORS. ... Respondents
Through Mr.Mohinder Rupal, Standing
Counsel for University of Delhi.
Mr.Saurabh Chadda, Adv. for R-3.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 16.12.2020 This hearing is conducted through video conferencing.
It is already 05.00PM. No time left.
List on 17.12.2020 in the category of fresh matters.
JAYANT NATH, J.
DECEMBER 16, 2020/st