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Delhi High Court - Orders

Hrithik Rana vs Delhi University Sports Council & Ors on 16 December, 2020

Author: Jayant Nath

Bench: Jayant Nath

$~A-52
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 10120/2020
     HRITHIK RANA                               ... Petitioner
                      Through Mr.Avadh Kaushik, Adv.
                      versus
     DELHI UNIVERSITY SPORTS COUNCIL
     & ORS.                                     ... Respondents
                      Through Mr.Mohinder      Rupal,       Standing
                              Counsel for University of Delhi.
                              Mr.Saurabh Chadda, Adv. for R-3.

     CORAM:
     HON'BLE MR. JUSTICE JAYANT NATH
                 ORDER

% 16.12.2020 This hearing is conducted through video conferencing.

It is already 05.00PM. No time left.

List on 17.12.2020 in the category of fresh matters.

JAYANT NATH, J.

DECEMBER 16, 2020/st