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Himachal Pradesh High Court

The Managing Director, Bucbl vs . Suresh Kumar on 11 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

The Managing Director, BUCBL vs. Suresh Kumar .

CWP No. 7690/2022

11.11.2022 Present: Mr. Narender Sharma, Advocate, for the petitioner.

Mr. Nishant Khidtta, Advocate, for respondent No.1.

CWP No. 7690/2022 & CMP No. 15301/2022 Notice. Mr. Nishant Khidtta, Advocate, appears and waives service of notice on behalf of respondent No.1.

Issue notice to respondent No.2 returnable for 9.12.2022, on taking steps within two days. In the meanwhile, operation of the impugned award, dated 8.8.2022 (Annexure P-7) is ordered to be stayed.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 11.11.2022 (pankaj) ::: Downloaded on - 14/11/2022 20:32:11 :::CIS