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[Cites 0, Cited by 0] [Section 140B] [Entire Act]

Union of India - Subsection

Section 140B(1) in Aircraft Rules, 1937

(1)An Operations Manual in the form approved by the Director-General, shall be maintained by [every operator engaged in air transport services.] [Substituted by G.S.R. 413, dated 4.8.2001.]