Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(2) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(2)"agriculture" includes basic and applied sciences relating to [terrestrial and aquatic crop and animal production,] [Words substituted, clauses (3a). (3b) and (4a) inserted by W.B. Act 21 of 1996.] forestry including farm forestry, home economics, agricultural engineering and technology, marketing and processing, land use and management, soil and water management and all matters connected therewith or incidental thereto;