Madras High Court
M/S Patel Exports (India) A Partnership ... vs / on 10 June, 2015
Author: R.S.Ramanathan
Bench: R.S.Ramanathan
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED : 10.06.2015 Coram THE HONOURABLE MR. JUSTICE R.S.RAMANATHAN Crl.O.P.No.6925 of 2010 and M.P.No.1 of 2010 1.M/s Patel Exports (India) a partnership firm rep.by its Partner, Mitesh Patel, No.17, Race Course Road, Guindy, Chennai 600 032. 2.Mitesh Patel 3.Kalpesh Patel ..Petitioners /vs/ M/s Ramesh Apparels Private Limited, No.10-A, Andikadu, Pallipalayam, Erode 638 008, Represented by Accounts Manager, Mr.S.Muthukumaran, S/o A.Shanmugam, Residing of 49A, Vaikal Road, Pallipalayam, Namakkal District 638 008. ..Respondent Prayer: Criminal Original Petition filed under Section 482 of Criminal Procedure Code praying to call for the records in C.C.No.480 of 2009 on the file of the Judicial Magistrate, Tiruchengode and quash the same. For Petitioner :Mr.K.C.Vimal Sarathy for Mr.P.J.George ---- R.S.RAMANATHAN, J. ari ORDER
When the case was called on 02.06.2015, at the request of the learned counsel appearing for the petitioners, the case was directed to be listed on 08.06.2015. Accordingly, the case was listed on 08.06.2015. Again on 08.06.2015 it was represented by the learned counsel appearing for the petitioners that instructions have to be obtained from the party and he sought for time. Therefore, the case was further adjourned to 10.06.2015 under the caption For Orders. Accordingly, the case was listed today i.e. 10.06.2015 under the caption For Orders. Even today the petitioner has not argued the case. Hence, the criminal original petition is dismissed for non prosecution. Consequently, connected Miscellaneous Petitions are closed.
10.06.2015 ari Index : yes/no Internet:yes/no To The Judicial Magistrate, Tiruchengode
Crl.O.P.No.6925 of 2010