Allahabad High Court
Sri Chhiddi Singh And Another vs Sri Nanki Singh (Deceased) And Others on 3 July, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 1 Case :- SECOND APPEAL No. - 680 of 2010 Petitioner :- Sri Chhiddi Singh And Another Respondent :- Sri Nanki Singh (Deceased) And Others Petitioner Counsel :- Ateeq Ahmad Khan Respondent Counsel :- Ramesh Chandra Tiwari Hon'ble Rakesh Tiwari J.
As prayed by the learned counsel for the appellants list in the next cause list. Order Date :- 3.7.2010 CPP/-