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Allahabad High Court

Sri Chhiddi Singh And Another vs Sri Nanki Singh (Deceased) And Others on 3 July, 2010

Author: Rakesh Tiwari

Bench: Rakesh Tiwari

Court No. - 1

Case :- SECOND APPEAL No. - 680 of 2010

Petitioner :- Sri Chhiddi Singh And Another
Respondent :- Sri Nanki Singh (Deceased) And Others
Petitioner Counsel :- Ateeq Ahmad Khan
Respondent Counsel :- Ramesh Chandra Tiwari

Hon'ble Rakesh Tiwari J.

 

As prayed by the learned counsel for the appellants list in the next cause list. Order Date :- 3.7.2010 CPP/-