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State of Rajasthan - Section

Section 22 in Rajasthan Animal Husbandry Service Rules, 1963

22. Selection by the Government.

- Subject to the provisions of rule 7 [and 7A] [Inserted by Rajasthan vide Notification No. F. 7(2) DOP/(A-II)/93, dated 24.5.1994 w.e.f 28.9.1993.] the Government shall select candidates who stand highest in the order of merit in the list prepared by the Commission under rule 20:Provided that the inclusion of a candidate's name in the list confers no right to appoint unless the Government is satisfied after such enquiry as may be considered necessary that the candidate is suitable in all other respects for appointment to the Service.Part - V Procedure for Recruitment by Promotion