Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(g) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(g)"specified date", in relation to any provision of this Act, means such date as the Government may, by notification, specify for the purposes of that provision and different dates may be specified for different provisions of this Act;