Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6B] [Entire Act] State of Odisha - Subsection Section 6B(ii) in Rules for the Biju Pattnaik Award for outstanding performance in promotion of Sports and Games (ii)He/she should not have been convicted of any criminal offence or punished by any Court of Law for misconduct or for any other similar reason.
