Section 4(1) in The Goa, Daman and Diu (Laws) Regulation, 1962
(1)Any law in force in Goa, Daman and Diu or any area thereof corresponding to any Act referred to in section 3 or any part thereof shall stand repealed as from the coming into force of such Act or part in Goa, Daman and Diu or such area, as the case may be.
