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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1)(vi) in Central Civil Services (Classification, Control & Appeal) Rules, 1965

(vi)any other authority specified in this behalf by the President by a general or special order, and within such time as may be prescribed in such general or special order;