Section 5th in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005
5th. September, 2005.
An Act to provide for the enhancement of livelihood security of the households in rural areas of the country by providing at least one hundred days of guaranteed wage employment in every financial year to every household whose adult members volunteer to do unskilled manual work and for matters connected therewith or incidental thereto.BE it enacted by Parliament in the Fifty-sixth Year of the Republic of India as follows:—
