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[Cites 0, Cited by 0] [Section 12BCB(1)] [Section 12BCB] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12BCB(1)(i) in The U.P. Panchayat Raj Act, 1947

(i)the rent payable in respect of the premises or if no rent is so payable, the rent payable for similar premises in the locality;