Rajasthan High Court - Jaipur
Roop Narayan Koli S/O Late Birdhichand vs The State Of Rajasthan on 3 January, 2023
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19005/2022
Roop Narayan Koli S/o Late Birdhichand
----Petitioner
Versus
The State Of Rajasthan & Ors.
----Respondent
For Petitioner(s) : Mr. Devendra Kumar Bhardwaj For Respondent(s) :
HON'BLE MR. JUSTICE SUDESH BANSAL Order 03/01/2023 Counsel for petitioner has placed reliance on the order passed by the Coordinate Bench of this Court in S.B. Civil Writ Petition No.14862/2019: Hari Vallah Vasu Vs State of Rajasthan & Ors. dated 04.10.2019, to contend that for the last day before the retirement, the petitioner may not be deprived from grant of annual grade increment.
Heard.
Issue notice to respondents. List along with S.B. Civil Writ Petition No.4100/2022.
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