Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

(1)No person shall install, erect or operate a Wood Based Industry for cutting, converting or sawing of limber without obtaining a licence for such installation from the Licensing Authority.