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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(3)(e) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(e)salaries and allowance of the servants of a Zila Parishad, contributions to the pension and Provident fund, gratuities, liveries and pensions, if permitted under the rules; and