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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Kerala - Subsection

Section 20(1) in Kerala University of Fisheries and Ocean Studies Act, 2010

(1)The University shall have the following Schools, namely: -
(i)School of Aquaculture and Biotechnology;
(ii)School of Fisheries Resource Management and Harvest Technology;
(iii)School of Aquatic Food Products and Technology;
(iv)School of Fishery Environment;
(v)School of Ocean Studies and Technology
(vi)School of Ocean Engineering and Underwater Technology;
(vii)School of Management and Entrepreneurship; and such other schools as may be prescribed from time to time.