Madhya Pradesh High Court
Sou Moto The State Of M.P. vs Meena Pal on 5 January, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1
THE HIGH COURT OF MADHYA PRADESH
MCRC No.64003/2021
Suo Motu the State of M.P. vs. Meena Pal
Gwalior, Dated : 05/01/2022
Shri A.K. Nirankari, Public Prosecutor for the applicant/State.
Shri V.K. Sahu, Counsel for the respondent.
Shri Sahu prays for and is granted a day's time to file reply.
List on 7.1.2022.
(G.S. Ahluwalia) Judge (alok) ALOK KUMAR 2022.01.05 14:57:33 +05'30'