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Madhya Pradesh High Court

Sou Moto The State Of M.P. vs Meena Pal on 5 January, 2022

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                       1
                  THE HIGH COURT OF MADHYA PRADESH
                            MCRC No.64003/2021
                    Suo Motu the State of M.P. vs. Meena Pal

         Gwalior, Dated : 05/01/2022

              Shri A.K. Nirankari, Public Prosecutor for the applicant/State.

              Shri V.K. Sahu, Counsel for the respondent.

Shri Sahu prays for and is granted a day's time to file reply.

List on 7.1.2022.

(G.S. Ahluwalia) Judge (alok) ALOK KUMAR 2022.01.05 14:57:33 +05'30'