Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Gujarat - Subsection

Section 88(f) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(f)generally to exercise all or any of the powers conferred on the Executive Council by or under the provisions of this Act.