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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(1) in The Orissa Co-operative Societies Rules, 1965

(1)Subject to the control and directions of the State Government, every Society shall maintain and preserve such books, registers and accounts as may be specified by the Registrar and in such forms as the Registrar may direct.