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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(p) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(p)[ to exercise all other powers and perform all other functions conferred and imposed on the Executive Council by or under this Act] [Sub-item, (p) substituted by W. B. Act 31 of 1981.];