Supreme Court - Daily Orders
Nagasai Pravallika vs C.R. Lakshminarasimalu Chitabakutini on 3 September, 2019
Bench: Navin Sinha, R. Subhash Reddy
ITEM NO.12 COURT NO.12 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2131/2019
NAGASAI PRAVALLIKA Petitioner(s)
VERSUS
C.R. LAKSHMINARASIMALU CHITABAKUTINI Respondent(s)
(FOR ADMISSION and IA No.128841/2019-STAY APPLICATION )
Date : 03-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s)
Mr. Aniruddha P. Mayee, AOR
Mr. K. Subba Rao, Adv.
Mr. A. Rajarajan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, further proceedings in Divorce Petition F.C.O.P. No. 181 of 2019 titled as “C.R. Lakshminarasimalu Chitabakutini vs. Nagasai Pravallika” pending before the Family Court Judge at Chengalpattu, Tamil Nadu shall remain stayed.
(MANISH SETHI) (SAROJ KUMARI GAUR)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
MANISH SETHI
Date: 2019.09.04
14:52:54 IST
Reason: