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Supreme Court - Daily Orders

Nagasai Pravallika vs C.R. Lakshminarasimalu Chitabakutini on 3 September, 2019

Bench: Navin Sinha, R. Subhash Reddy

     ITEM NO.12                                  COURT NO.12                       SECTION XVI-A

                                      S U P R E M E C O U R T O F          I N D I A
                                              RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                        No(s).    2131/2019

     NAGASAI PRAVALLIKA                                                            Petitioner(s)

                                                           VERSUS

     C.R. LAKSHMINARASIMALU CHITABAKUTINI                                          Respondent(s)

     (FOR ADMISSION and IA No.128841/2019-STAY APPLICATION )

     Date : 03-09-2019 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE NAVIN SINHA
                              HON'BLE MR. JUSTICE R. SUBHASH REDDY


     For Petitioner(s)
                                            Mr. Aniruddha P. Mayee, AOR
                                            Mr. K. Subba Rao, Adv.
                                            Mr. A. Rajarajan, Adv.

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice.

In the meantime, further proceedings in Divorce Petition F.C.O.P. No. 181 of 2019 titled as “C.R. Lakshminarasimalu Chitabakutini vs. Nagasai Pravallika” pending before the Family Court Judge at Chengalpattu, Tamil Nadu shall remain stayed.

     (MANISH SETHI)                                                            (SAROJ KUMARI GAUR)
     COURT MASTER (SH)                                                            BRANCH OFFICER
Signature Not Verified

Digitally signed by
MANISH SETHI
Date: 2019.09.04
14:52:54 IST
Reason: