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Union of India - Section

Section 1592 in Pharmacy Council of India Regulations, 1952

1592.

S.R.O. 1469, dated the 25th August, 1952. - In exercise of the powers conferred by Section 18 of the Pharmacy Act, 1948 (8 of 1948), the Pharmacy Council of India with the previous sanction of the Central Government has made the following regulations, namely: