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[Cites 0, Cited by 0] [Section 215AA(7)] [Section 215AA] [Entire Act]

State of Tamilnadu - Subsection

Section 215AA(7)(ii) in Tamil Nadu District Municipalities Act, 1920

(ii)not below the rank of Joint Director in the office of the Director of Collegiate Education, in respect of swimming pools located in the premises of colleges and Universities.