Punjab-Haryana High Court
Union Territory vs Ajmer Singh And Others on 26 March, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A. No.2637 of 2005 (O&M)
Union Territory, Chandigarh
...Appellant
Versus
Ajmer Singh and others
...Respondents
CORAM: Hon'ble Mr. Justice Rajesh Bindal.
Present: None for the appellant.
None for the respondents.
*****
RAJESH BINDAL, J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No.2632 of 2005 - Union Territory, Chandigarh vs. Prabhjot Singh.
26.03.2009. (RAJESH BINDAL) vinod JUDGE