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Punjab-Haryana High Court

Union Territory vs Ajmer Singh And Others on 26 March, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH


R.F.A. No.2637 of 2005 (O&M)

Union Territory, Chandigarh

                                                          ...Appellant

                                   Versus

Ajmer Singh and others

                                                        ...Respondents

CORAM: Hon'ble Mr. Justice Rajesh Bindal.

Present: None for the appellant.

         None for the respondents.
                                 *****

RAJESH BINDAL, J.

For orders see detailed reasons recorded in a separate order of even date passed in RFA No.2632 of 2005 - Union Territory, Chandigarh vs. Prabhjot Singh.




26.03.2009.                                        (RAJESH BINDAL)
vinod                                                    JUDGE