Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Section 30] [Entire Act] Union of India - Subsection Section 30(1) in The Securities and Exchange Board of India Act, 1992 (1)The Board may, *** by notification, make regulations consistent with this Act and the rules made thereunder to carry out the purposes of this Act.
