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State of Rajasthan - Section

Section 42 in The Rajasthan Distilleries Rules, 1977

42. Working fastenings.

- When it is necessary for the distillers operations the cocks upon closed pipes be left open when officer-in-charge is not present, working fastening must be provided. Such fastening must be so constructed that the excise lock shall not interfere with the free use of the cock, and so fitted that no abstraction of spirit is possible.