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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(36A) in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023

36A. Measures to be taken by National Biodiversity Authority.The Central Government may authorise National Biodiversity Authority or any other organisation to take any measure necessary to monitor and regulate within the territory of India, the access and utilisation of biological resources obtained from a foreign country in order to meet the international obligations to which India is a signatory.