Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Chattisgarh High Court

Kamar Raza vs State Of Chhattisgarh 33 Mcrc/71/2019 ... on 8 January, 2019

                           HIGH COURT OF CHHATTISGARH, BILASPUR
                                             MCRC No. 69 of 2019
                                    KAMAR RAZA Vs. STATE OF CHHATTISGARH




    1

08-01-2019

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi