Rajasthan High Court - Jodhpur
State Of Rajasthan And Ors vs Ashiana Amar Developers on 29 January, 2020
Bench: Sangeet Lodha, Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 1407/2018
State Of Rajasthan And Ors.
----Appellant
Versus
Ashiana Amar Developers
----Respondent
For Appellant(s) : Mr. Sandeep Shah, AAG with
Mr. Abhimanyu Singh
For Respondent(s) : Mr. Anjay Kothari
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI Order 29/01/2020 Learned Additional Advocate General submits that an application has been filed on behalf of appellant for withdrawing the application preferred under Section 5 of the Limitation Act as fresh application has already been filed.
Office is directed to list the application for orders. List on 12.02.2020.
(DR. PUSHPENDRA SINGH BHATI),J (SANGEET LODHA),J 34-Sanjay/-
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