Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 609 in Punjab Jail Manual, 1996 609. One-hour daily allowed for mid-day parades. - The period of rest prescribed under the preceding rules are to be in addition to one hour allowed daily at 11.00 a.m. to all prisoners throughout the year for the mid-day parades and rest.
