Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 16 in The Bombay Dentists Rules, 1951 16. Any notice of motion to be inserted in the programme of business for the first day of the session shall be sent to the Registrar at least 15 clear days before the beginning of the session.
