Supreme Court - Daily Orders
Narendra Kumar Singh vs Gursharan Kaur on 30 October, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.37 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29934/2015
(Arising out of impugned final judgment and order dated 05/06/2015
in CO No. 406/2015 passed by the High Court of Calcutta)
NARENDRA KUMAR SINGH & ANR Petitioner(s)
VERSUS
GURSHARAN KAUR & ORS Respondent(s)
(With interim relief)
Date : 30/10/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Sanjay R. Hegde, Sr. Adv.
Mr. S. Nittin, Adv.
Ms. Kamakshi S. Mehlwal,Adv.
For Respondent(s) Mr. Fuzail Ahmad, Adv.
Mr. Sanjay Mukherjee, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Meenakshi Kohli) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2015.11.02
05:39:00 IST
Reason: