Section 4(1)(A) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(A)Ex-officio

(i)Minister for Public Health, Family Welfare and Medical Education.

(ii)Director, Medical Education.

(iii)Director, Health Services.

(iv)Director, Indigenous Systems of Medicine and Homeopathy.

(v)Chairman of the Vyavsayik Parishad Mandal Chhattisgarh or his nominee not below the rank of controller.

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