- Distilleries shall be open only for the entrance and exit of persons who have business with them. Except with the permission of the Excise Commissioner or Superintendent of Excise , no one except any Government Officers, distillers, contractors, and their servants, and licenced vendors who have come to purchase spirits, shall be allowed to enter the premises. A register shall be kept of the names of all persons employed by distillers and contractors and all recognized employees will be supplied with passes for ingress and egress.
